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M.Babu Sekhar, vs S.Jhancy,
2023 Latest Caselaw 2702 AP

Citation : 2023 Latest Caselaw 2702 AP
Judgement Date : 1 May, 2023

Andhra Pradesh High Court - Amravati
M.Babu Sekhar, vs S.Jhancy, on 1 May, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. A.S.No.825 of 2015

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

27. 01.05.2023 TMR,J

Learned counsel for the appellant seeks time to file some more judgments.

At request, list on 08.05.2023.

________ TMR, J

MS

 
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