Adusumilli Kanaka Durga Prasad vs Chennupati Swarupa Rani
2023 Latest Caselaw 2700 AP

             HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: Second Appeal No.280 of 2019

                             PROCEEDING SHEET

Sl.                                                                     OFFIC
No      DATE                           ORDER                              E
                                                                        NOTE

04    01.05.2023   Dr.VRKS,J

                         This appeal has been coming up for

                   hearing before admission.

                         No representation for appellant.

                         Learned counsel for respondent No.1

alone is in attendance and submits that this

appeal is preferred against concurrent

judgments of both the courts below.

Adjourned finally.

List the matter after eight weeks.

____________ Dr.VRKS,J

GRL