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Reddy Narasinga Rao, vs A.V.V.Ramakrishna
2023 Latest Caselaw 1680 AP

Citation : 2023 Latest Caselaw 1680 AP
Judgement Date : 24 March, 2023

Andhra Pradesh High Court - Amravati
Reddy Narasinga Rao, vs A.V.V.Ramakrishna on 24 March, 2023
Bench: B V Chakravarthi
                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A.No.828 OF 2016

                            PROCEEDING SHEET

 Sl.
 No       DATE                                                   OFFICE
                                     ORDER

NOTE

15. 24.03.2023 BVLNC, J

This appeal is allowed (vide

separate judgment). No costs.

___________ BVLNC, J psk

 
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