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Mallu Mavullu, W.G.Dt., vs Pulavarthi Ganga Bhavani, Wg.Dt ...
2023 Latest Caselaw 1642 AP

Citation : 2023 Latest Caselaw 1642 AP
Judgement Date : 23 March, 2023

Andhra Pradesh High Court - Amravati
Mallu Mavullu, W.G.Dt., vs Pulavarthi Ganga Bhavani, Wg.Dt ... on 23 March, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No:Crl.A.Nos. 138 & 139 OF 2016

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE 23.03.2023 VJP, J

Registry is directed to delete under the caption "for Judgment".

Since, further hearing is required about the maintainability of the Appeal.

Post on 28.03.2023.

_______ VJP, J

PNS/PND SL. DATE ORDER OFFICE NO. NOTE

 
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