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Sk. Khaja Rahamthulla vs Sk. Subhani And Another
2023 Latest Caselaw 1608 AP

Citation : 2023 Latest Caselaw 1608 AP
Judgement Date : 21 March, 2023

Andhra Pradesh High Court - Amravati

Sk. Khaja Rahamthulla vs Sk. Subhani And Another on 21 March, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No:C.M.A.No. 87 OF 2011

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

07. 21.03.2023 VJP, J

Judgment pronounced (vide separate judgment).

This Civil Miscellaneous Appeal is dismissed for non-prosecution. In the circumstances of the case, the parties shall bear their own costs.

_______ VJP, J

PNS/PND

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