Expand

January February March April May June July August September October November December

M/S.Tata Aig General Insurance ... vs K.Anjaneyulu Anr
2023 Latest Caselaw 1566 AP

Citation : 2023 Latest Caselaw 1566 AP
Judgement Date : 20 March, 2023

Andhra Pradesh High Court - Amravati

M/S.Tata Aig General Insurance ... vs K.Anjaneyulu Anr on 20 March, 2023

Bench: Venuthurumalli Gopala Rao

      THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO


                   M.A.C.M.A.NO.2540 OF 2015


JUDGMENT:

None appeared for the appellant. Sri B. Narendranatha Reddy,

learned counsel for the respondent is present.

This matter was listed under the caption "For dismissal" on

15.03.2023. Today also, there is no representation.

In view of the same, it shows that the appellant is not

showing any interest in the matter. Appellant is not prosecuting the

case further.

Accordingly, this appeal is dismissed for non-prosecution.

There shall be no order as to costs.

Miscellaneous Petitions pending, if any, shall stand closed.

_____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Date:20.03.2023 RMD

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IJJ