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Narayana Ispat Pvt. Ltd., ... vs M/S. Bansal Steels
2023 Latest Caselaw 1557 AP

Citation : 2023 Latest Caselaw 1557 AP
Judgement Date : 20 March, 2023

Andhra Pradesh High Court - Amravati
Narayana Ispat Pvt. Ltd., ... vs M/S. Bansal Steels on 20 March, 2023
Bench: T Mallikarjuna Rao
         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                   APPEAL SUIT No.445 of 2009

JUDGMENT:

1. On 06.02.2023 and 22.02.2023, there is no representation on

either side and hence, the office is directed to list the matter

under the caption 'for dismissal'.

2. Today i.e. on 20.03.2023 also, despite the matter listed under the

caption for dismissal there is no representation on behalf of the

appellant or the respondent either in the morning session or in

the afternoon session. It seems that the appellant has no interest

to prosecute the appeal.

3. Accordingly, the appeal is dismissed for default. No costs.

4. Miscellaneous petitions, if any, pending in this appeal shall stand

closed.

___________________________ T.MALLIKARJUNA RAO, J Dt.20.03.2023 BV

 
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