Citation : 2023 Latest Caselaw 1525 AP
Judgement Date : 17 March, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No:C.M.A.No.936 of 2011
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
10. 17.03.2023 VJP, J
Judgment Pronounced (vide separate judgment).
This Civil Miscellaneous Appeal is dismissed for non-prosecution.
_______ VJP, J
PNS/PND SL. DATE ORDER OFFICE NO. NOTE
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