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Mallu Mavullu, W.G.Dt., vs Pulavarthi Ganga Bhavani, Wg.Dt ...
2023 Latest Caselaw 1515 AP

Citation : 2023 Latest Caselaw 1515 AP
Judgement Date : 17 March, 2023

Andhra Pradesh High Court - Amravati
Mallu Mavullu, W.G.Dt., vs Pulavarthi Ganga Bhavani, Wg.Dt ... on 17 March, 2023
Bench: Venkata Jyothirmai Pratapa

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No:Crl.A. Nos.138 & 139 of 2016

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE 17.03.2023 VJP, J

Heard the learned counsel for the appellant. Post on 21.03.2023 under the caption 'for judgment'.

_______ VJP, J

PNS/PND SL. DATE ORDER OFFICE NO. NOTE

 
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