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Prathi Venkata Subba Rao, vs Eranki Bhima Sankara Rao,
2023 Latest Caselaw 1513 AP

Citation : 2023 Latest Caselaw 1513 AP
Judgement Date : 17 March, 2023

Andhra Pradesh High Court - Amravati

Prathi Venkata Subba Rao, vs Eranki Bhima Sankara Rao, on 17 March, 2023

Bench: A V Babu

         THE HON'BLE SRI JUSTICE A V RAVINDRA BABU

SECOND APPEAL No. 763 of 2012

JUDGMENT: -

Ms.M.L.Neelima representing learned counsel for the appellant

Mr.G.Krishna Murthy submits that the matter is settled out of Court as

such, appeal may be dismissed.

Under the circumstances, this second appeal is dismissed as

withdrawn.

As a sequel, the miscellaneous applications pending, if any, shall stand

closed. There shall be no order as to costs.

_________________________________ JUSTICE A V RAVINDRA BABU

March 17, 2023 PKR THE HON'BLE SRI JUSTICE A V RAVINDRA BABU

SECOND APPEAL No. 763 of 2012

March 17, 2023 PKR

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