Proceeding Sheet vs General Of India For
2023 Latest Caselaw 1486 AP

Citation : 2023 Latest Caselaw 1486 AP
Judgement Date : 16 March, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs General Of India For on 16 March, 2023

                    HIGH COURT OF ANDHRA PRADESH

      MAIN CASE No.: Criminal Appeal No.210 of 2011

                              PROCEEDING SHEET

S.
No      DATE                         ORDER

05.   16.03.2023 Dr.VRKS, J

                        Heard arguments of learned counsel for
                 appellant and learned counsel Deputy Solicitor
                 General of India for respondent.

Arguments concluded. Judgment Reserved.

____________ Dr.VRKS, J KLNS

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