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Velaga Venkateswarlu, vs Gummadi Hanumantha Rao,
2023 Latest Caselaw 1455 AP

Citation : 2023 Latest Caselaw 1455 AP
Judgement Date : 15 March, 2023

Andhra Pradesh High Court - Amravati
Velaga Venkateswarlu, vs Gummadi Hanumantha Rao, on 15 March, 2023
      HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

                APPEAL SUIT No.581 of 2007

JUDGMENT:

When the matter was called on 15.02.2023, there was no

representation on either side and the matter was posted

13.03.2023 under the caption "for dismissal". Again the matter

is called on this day i.e., on 15.03.2023.

2. There is no representation on either side even today, as

the appellants do not appear to be interested in prosecuting the

appeal.

3. Hence, the appeal is dismissed for non-prosecution. There

shall be no order as to costs.

4. Consequently, miscellaneous petitions, if any pending, in

this appeal, shall stand closed.

JUSTICE DUPPALA VENKATA RAMANA 15.03.2023 ANI

HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

APPEAL SUIT No.581 of 2007

15.03.2023

ANI

 
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