Proceeding Sheet vs Unknown
2023 Latest Caselaw 1442 AP

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No: W.P.No.29092 of 2021

                              PROCEEDING SHEET

Sl.                                                                       Office
        DATE                             ORDER
No.                                                                       Note

04.   15.03.2023   TRR, J

                         It is the case of the petitioner herein that
                   the land in RS.No.67, is a Gramakantam land
                   and the respondent have no authority to interfere

with the possession of the property when the land is Gramakantam land and relied on the Judgment of this Honourable Court in W.P.No.35936 of 2022, where this Honourable Court has stated that the Gramakantam does not vesting either in the Gram Panachayat or to the Government.

Status quo shall be maintained for a period of two (02) months.

Post after three (03) weeks for filing of counter.

_______ TRR, J Note:

Issue C.C. by 16.03.2023 B/o dnv