The National Insurance Company ... vs Kanna Yesu Babu And 2 Others
2023 Latest Caselaw 1381 AP

Citation : 2023 Latest Caselaw 1381 AP
Judgement Date : 10 March, 2023

Andhra Pradesh High Court - Amravati

The National Insurance Company ... vs Kanna Yesu Babu And 2 Others on 10 March, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.:M.A.C.M.A.No.3236 of 2009

                             PROCEEDING SHEET

Sl.No                                                                      OFFICE
                                             ORDER

DATE NOTE 10.03.2023 SV, J

Heard both sides. For pronouncement of the Judgment, call the matter on 21.03.2023.

_________ SV, J MSI

Download the LatestLaws.com Mobile App