The Superintending Engineer, vs K.Anasuyamma
2023 Latest Caselaw 1296 AP

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                  MAIN CASE No A.S.No.513 OF 2010

                             PROCEEDING SHEET

SL.                                                                   Office
                                     ORDER

No. DATE Note

06.03.2023 TMR, J

No representation on behalf of the learned counsel for the appellant.

Learned counsel for the respondent submits that there is a connected matter arising out of the same Judgment in A.S.No.37 of 2011 may be listed along with this appeal.

Registry is directed to verify and list the both appeals together.

List the matter on 23.03.2023.

________ TMR, J

MSI