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Chukkapalli Sujatha Doddala ... vs Pasupuleti Suryanarayana Anr
2023 Latest Caselaw 1274 AP

Citation : 2023 Latest Caselaw 1274 AP
Judgement Date : 3 March, 2023

Andhra Pradesh High Court - Amravati
Chukkapalli Sujatha Doddala ... vs Pasupuleti Suryanarayana Anr on 3 March, 2023
Bench: T Mallikarjuna Rao

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No.: MACMA.No.150 of 2012

PROCEEDING SHEET

S1.No. Date ORDER

21. | 03.03.2023 | TMR,J Appeal is partly allowed without

costs. (Vide separate Judgment).

TMR,J

SAK

 
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