AS/186/2008
2023 Latest Caselaw 3235 AP

Citation : 2023 Latest Caselaw 3235 AP
Judgement Date : 26 June, 2023

Andhra Pradesh High Court - Amravati

AS/186/2008 on 26 June, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.:A.S.No.186 of 2008

                           PROCEEDING SHEET

Sl.No     DATE                                                          OFFICE
                                          ORDER

NOTE

11. 26.06.2023 SV, J

The appeal is dismissed for default. (vide separate Judgment)

B/0 vnb

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