Proceeding Sheet vs Sri K. Subrahmanyam
2023 Latest Caselaw 3231 AP

Citation : 2023 Latest Caselaw 3231 AP
Judgement Date : 26 June, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Sri K. Subrahmanyam on 26 June, 2023

                    HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. C.R.P.No.3128 of 2016

                             PROCEEDING SHEET

 Sl.                                                                          OFFICE
 No      DATE                              ORDER                               NOTE

03.    26.06.2023   BVLNC, J


                           None appeared for the revision-petitioner.

                           Sri K. Subrahmanyam, learned counsel for the

                    respondent would submit that as per his information

the revision-petitioner/judgment debtor died long

ago.

In that view of the matter, list on 13.07.2023

under the caption "for dismissal".

___________ BVLNC, J

RMD

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