SA/188/2000
2023 Latest Caselaw 3230 AP

Citation : 2023 Latest Caselaw 3230 AP
Judgement Date : 26 June, 2023

Andhra Pradesh High Court - Amravati

SA/188/2000 on 26 June, 2023

                   HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. S.A.No.188 OF 2000

                            PROCEEDING SHEET

Sl.
No       DATE                                                 OFFICE
                                   ORDER

NOTE

38. 26.06.2023 BVLNC, J

The Second Appeal is dismissed for

default (vide separate judgment). No

costs.

___________ BVLNC, J psk

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