Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

SA/996/2000
2023 Latest Caselaw 3227 AP

Citation : 2023 Latest Caselaw 3227 AP
Judgement Date : 26 June, 2023

Andhra Pradesh High Court - Amravati
SA/996/2000 on 26 June, 2023
                   HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. S.A.No.996 OF 2000

                            PROCEEDING SHEET

Sl.
No       DATE                                                 OFFICE
                                   ORDER

NOTE

13. 26.06.2023 BVLNC, J

The Second Appeal is dismissed for

default (vide separate judgment). No

costs.

___________ BVLNC, J psk

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter