Citation : 2023 Latest Caselaw 3709 AP
Judgement Date : 25 July, 2023
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE NO: M.A.C.M.A.No.627 of 2012 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
10. 25.07.2023 VGKR,J
Heard both sides. Reserved for Judgment.
_________ VGKR,J JLV
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