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) Heard Sri. Kishore Kumar vs Raj
2023 Latest Caselaw 3707 AP

Citation : 2023 Latest Caselaw 3707 AP
Judgement Date : 25 July, 2023

Andhra Pradesh High Court - Amravati

) Heard Sri. Kishore Kumar vs Raj on 25 July, 2023

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

             MAIN CASE No.: C.C. No. 1032 of 2019

                           PROCEEDING SHEET

Sl.
                                        ORDER

DATE

10. 25.07.2023 RNT,J

1) Heard Sri. Kishore Kumar, learned Advocate for the Petitioner and Sri. K. Amrith Raj, learned Counsel for the Respondent.

2) Judgment/Order reserved.

_______ RNT, J SM/

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) Heard Sri. Kishore Kumar vs Raj
2023 Latest Caselaw 3707 AP

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) Heard Sri. Kishore Kumar vs Raj2023 Latest Caselaw 3707 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

) Heard Sri. Kishore Kumar vs Raj
2023 Latest Caselaw 3707 AP