Proceeding Sheet vs Unknown
2023 Latest Caselaw 3676 AP

Citation : 2023 Latest Caselaw 3676 AP
Judgement Date : 24 July, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 24 July, 2023

         HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI
MAIN CASE No: A.S.No.263 of 2015
                       PROCEEDING SHEET
Sl.     DATE                       ORDER                            OFFICE
No.                                                                  NOTE
14.   24.07.2023 TMR,J

                      Learned    counsel    for    appellant   is
                present and submitted the arguments.
                      No   representation     on     behalf    of
                respondent(s).

Registry is directed to put up the trial Court record.

Post the matter on 02.08.2023 under the caption 'for Judgment'.

_______ TMR,J

KNN

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