Proceeding Sheet vs Unknown
2023 Latest Caselaw 3669 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No: Crl.P.No.5668 of 2017

PROCEEDING SHEET SL. OFFICE No. DATE ORDER NOTE

03. 24.07.2023 DUPPALA VENKATA RAMANA, J

None appeared on behalf of the petitioner.

At the time of hearing, learned Assistant Public Prosecutor submitted that due to stay granted by this Court, trial could not be completed.

In view of the judgment of the Hon'ble Supreme Court of India in Asian Resurfacing of Road Agency Private Limited and Another v. Central Bureau of Investigation (2018) 16 SCC 299, stay is not in force. The trial Court is directed to proceed with the matter according to Law.

Post the matter on 21.08.2023.

DUPPALA VENKATA RAMANA, J vnb