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Proceeding Sheet vs Unknown
2023 Latest Caselaw 3574 AP

Citation : 2023 Latest Caselaw 3574 AP
Judgement Date : 19 July, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 19 July, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.381 of 2009

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

07. 19.07.2023 AVRB,J:

Heard the arguments of B.Parameswara Rao, learned counsel for the appellant and Sri Y.Jagadeeswara Rao, learned counsel, representing learned Public Prosecutor.

The matter is reserved for Judgment.

_________ AVRB,J

MH

 
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