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Proceeding Sheet vs Unknown
2023 Latest Caselaw 3572 AP

Citation : 2023 Latest Caselaw 3572 AP
Judgement Date : 19 July, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 19 July, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

CRL.A.No.1360 of 2010

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

15) 19.07.2023 AVRB, J

Heard the arguments of Sri P. Veera Reddy, learned Senior Counsel for appellant and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.

Reserved for Judgment.

________ AVRB,J PGR

 
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