Citation : 2023 Latest Caselaw 3519 AP
Judgement Date : 17 July, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. M.A.C.M.A.No.4072 of 2012
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
05. 17-07-2023 VGKR,J
Heard both sides. List the matter on 18.07.2023 under the caption 'for Judgment'.
________ VGKR,J
ANI
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