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Sri P.V. Raghu Ram Learned Counsel ... vs Unknown
2023 Latest Caselaw 3516 AP

Citation : 2023 Latest Caselaw 3516 AP
Judgement Date : 17 July, 2023

Andhra Pradesh High Court - Amravati

Sri P.V. Raghu Ram Learned Counsel ... vs Unknown on 17 July, 2023

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.187 of 2015

JUDGMENT:

Sri P.V. Raghu Ram learned counsel for the appellant

represented that the matter is settled out of Court and the cause

does not survive and requested to dismiss the appeal. There is no

representation on behalf of respondent.

02. In view of the submissions made by the learned counsel for

the appellant, without going into the merits of the contention,

this appeal is dismissed. There shall be no order as to costs.

03. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 17.07.2023 KNN

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.187 of 2015 17.07.2023

KNN

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