Expand

January February March April May June July August September October November December

Smt G.Sree Deepthi Learned ... vs Unknown
2023 Latest Caselaw 3512 AP

Citation : 2023 Latest Caselaw 3512 AP
Judgement Date : 17 July, 2023

Andhra Pradesh High Court - Amravati

Smt G.Sree Deepthi Learned ... vs Unknown on 17 July, 2023

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.941 of 2011

JUDGMENT:

Smt G.Sree Deepthi learned counsel representing on behalf

of learned counsel for appellant is present and submits that the

matter is settled before the trial Court and the cause does not

survive and requests to dismiss the appeal. Learned counsel for

respondent is present.

02. In view of the submissions made by the learned counsel

for the appellant, without going into the correctness of the

contention, this appeal is dismissed. There shall be no order as

to costs.

03. Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 17.07.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.941 of 2011 Date: 17.07.2023

KLNS

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IJJ