Unknown vs High Court Of Andhra Pradesh
2023 Latest Caselaw 3507 AP

                   HIGH COURT OF ANDHRA PRADESH

               MAIN CASE: W.P.No.12189 of 2014

                            PROCEEDING SHEET

SL.     DATE                            ORDER                        OFFICE
NO.                                                                   NOTE

05.   17.07.2023    RNT, J & BVLNC,J

                            Learned counsel for the respondents

submit that the matter is squarely covered by the judgment in W.P.No.20691 of 2012 and batch decided on 20.11.2028.

Learned counsel for the petitioner prays for a weeks time to go through that judgment to appraise the Court on the next date as to whether it is covered or not in his view.

List on 24.07.2023.

________ RNT,J

____________ BVLNC,J Gk

SL. DATE ORDER OFFICE NO. NOTE