Proceeding Sheet vs Unknown
2023 Latest Caselaw 3487 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

        MAIN CASE No.:A.S.No.146 of 2007

                                  PROCEEDING SHEET

Sl.No     DATE                                                               OFFICE
                                           ORDER

NOTE

07. 14.07.2023 SV, J

The vakalathfiled by Sri C.Srinivasa Baba, learned counsel for the appellants,was found and placed on record.

It is submitted by learned counsel for the appellants that a connected appeal, vide A.S.No.256 of 2007, arising out of same judgment is pending on the file of this Court and requests to listthis appeal along with that appeal.

Registry is directed to post A.S.No.256 of 2007 along with this appeal in A.S.No.146 of 2007.

Registry is also directed to delete the name of R.Radha Krishna Reddy, learned counsel, from the cause list.

Post on 18.08.2023.

______ SV, J

MKK/BMS