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Proceeding Sheet vs Unknown
2023 Latest Caselaw 3482 AP

Citation : 2023 Latest Caselaw 3482 AP
Judgement Date : 14 July, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 14 July, 2023

5HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

A.S.No.1304 of 2018

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

10. 14.07.2023 AVRB,J:

Heard the arguments of Shaik Mastan Vali, learned counsel, representing Sri V.Roopesh Kumar Reddy, learned counsel for the appellant in-part and for continuation of arguments, he requested further time till Monday.

List the matter on 17.07.2023, making it clear, if the learned counsel fails to continue then the matter will be reserved for Judgment.

_________ AVRB,J

MH

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