Unknown vs Issue Notice To The
2023 Latest Caselaw 3477 AP

           HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: C.C.No.3649 of 2023

                               PROCEEDING SHEET


Sl.                                                                    OFFICE
        DATE                            ORDER
No.                                                                     NOTE
01    14.07.2023   Dr. KMR,J


                                  I.A.No.1 of 2023
                         This application is filed to dispense with
                   filing of the original certified copy of Judgment
                   of this Court passed in W.P.No.38294 of 2022,
                   dated 16.12.2022.
                         Heard.
                         For     the   reasons    stated   in   the
                   accompanying affidavit filed in support of the
                   Petition, I.A. is allowed and the Petitioner is
                   directed to file the certified copy within two
                   weeks from today.
                                                        ________
                                                        Dr. KMR,J


                                 C.C.No.3649 of 2023


                         Issue     notice   to   the   respondents,

returnable by 11.08.2023.

Post on 11.08.2023.

________ Dr. KMR,J HS