WP/8720/2023
2023 Latest Caselaw 3471 AP

Citation : 2023 Latest Caselaw 3471 AP
Judgement Date : 14 July, 2023

Andhra Pradesh High Court - Amravati

WP/8720/2023 on 14 July, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.8720 of 2023

PROCEEDING SHEET

Sl.

      DATE                              ORDER
No

10. 14.07.2023 CMR,J & TRR,J At request of learned Government Pleader to submit a copy of the judgment relating to the distinction made between law and order and public order by a Constitutional Bench of the Apex Court, list the matter on 20.07.2023.

_______ CMR, J

______ TRR, J ARR/KBN

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