Citation : 2023 Latest Caselaw 3432 AP
Judgement Date : 13 July, 2023
HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO
APPEAL SUIT No.636 of 2016
JUDGMENT:
Learned counsel for appellants/defendants is present and
submitted that the matter is settled out of the Court and
requested to dispose of the appeal accordingly.
Learned counsel for respondents/plaintiffs is present.
Considering the above said submission, without going
into the correctness of submission, this appeal is dismissed as
withdrawn. There shall be no order as to costs.
Miscellaneous petitions pending, if any, in this appeal
shall stand closed.
____________________________ T. MALLIKARJUNA RAO, J
Date:13.07.2023 KGM HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO
APPEAL SUIT No.636 of 2016 Date: 13.07.2023
KGM
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