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Sri.N.Siva Reddy vs Unknown
2023 Latest Caselaw 3391 AP

Citation : 2023 Latest Caselaw 3391 AP
Judgement Date : 12 July, 2023

Andhra Pradesh High Court - Amravati

Sri.N.Siva Reddy vs Unknown on 12 July, 2023

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                   APPEAL SUIT No.93 of 2015

JUDGMENT:

Sri.N.Siva Reddy, learned counsel representing on behalf of

appellant/1st defendant submits that the decree has been

satisfied and as such the cause does not survive, requests to

dispose of the appeal accordingly.

02. Learned counsel for respondent is present.

03. Considering the above said submission, without going

into the merits of the contention, this appeal is dismissed.

There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:12.07.2023 KGM HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

APPEAL SUIT No.93 of 2015 Date: 12.07.2023

KGM

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