Citation : 2023 Latest Caselaw 3390 AP
Judgement Date : 12 July, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No:. A.S.No.105 of 2023 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
3. 12.07.2023 DVSS, J & DVR,J
I.A.No.2 of 2023 Learned counsel for the petitioner is directed to secure and file certified copy of the judgment and decree dated 25.11.2020 in O.S.No.113 of 2007 on the file of III Additional District Judge, Tirupati positively by 09.08.2023.
Accordingly, this interlocutory application is allowed.
_______ DVSS,J
______ DVR,J
A.S.No.105 of 2023 List on 09.08.2023.
_______ DVSS,J
______ DVR,J AG
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