Citation : 2023 Latest Caselaw 3323 AP
Judgement Date : 5 July, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: C.M.A No.1048 of 2009
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE 05.07.2023 VJP, J
The Civil Miscellaneous Appeal is allowed with costs (vide separate judgment).
_______ VJP, J PND
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!