Citation : 2023 Latest Caselaw 3283 AP
Judgement Date : 3 July, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE: CRP No. 1412 of 2023
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
02. 03.07.2023 RNT, J
"Separate judgment is passed dismissing the civil revision petition."
_________ RNT, J Dsr
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