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Pairada Narayanamma vs Danda Siva Naga Malleswara Rao And ...
2023 Latest Caselaw 99 AP

Citation : 2023 Latest Caselaw 99 AP
Judgement Date : 4 January, 2023

Andhra Pradesh High Court - Amravati

Pairada Narayanamma vs Danda Siva Naga Malleswara Rao And ... on 4 January, 2023

Bench: V Srinivas

                THE HON'BLE SRI JUSTICE V.SRINIVAS

        CIVIL MISCELLANEOUS APPEAL No.879 of 2009


JUDGMENT:

No representation on either side.

2. This Court on 07.12.2022 ordered notice to the appellant as

appellant's counsel elevated as Judge of High Court of Telangana.

On that direction, Registry sent a notice to the sole appellant and

the same was returned unserved as appellant died.

3. Hence, the appeal is dismissed as abated. No costs.

4. Interim orders granted earlier if any, stand vacated.

5. Miscellaneous applications pending if any, shall stand closed.

___________ V.SRINIVAS, J Date: 04.01.2023

krs

THE HON'BLE SRI JUSTICE V.SRINIVAS

CIVIL MISCELLANEOUS APPEAL No.879 of 2009

DATE: 04.01.2023

Krs

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