Sappa Venkata Rao, vs State Of A.P., Rep By Pp., And ...
2023 Latest Caselaw 98 AP

Citation : 2023 Latest Caselaw 98 AP
Judgement Date : 4 January, 2023

Andhra Pradesh High Court - Amravati

Sappa Venkata Rao, vs State Of A.P., Rep By Pp., And ... on 4 January, 2023

Bench: A V Babu

  THE HONOURABLE SRI JUSTICE A.V.RAVINDRA BABU


            CRIMINAL REVISION CASE No.1817 OF 2008

ORDER:-

          No representation for the petitioner. It is listed today

under the caption 'For Dismissal' for the reasons recorded on

14.12.2022

Under the circumstances, the Criminal Revision

Case is dismissed for default. Registry is directed to send a

copy of this order along with the original record, if any, to the

Court of I Metropolitan Magistrate for A.P.S.R.T.C.,

Visakhapatnam to give effect to the judgment of the said

Court in C.C.No.50 of 2004, which was confirmed in Criminal

Appeal No.91 of 2006 before the IV Additional District and

Sessions Judge, Visakhapatnam on 05.12.2008. Registry

shall comply this order on or before 09.01.2023.

Miscellaneous petitions pending, if any, shall stand closed.

________________________________ JUSTICE A.V.RAVINDRA BABU

Date : 04.01.2023 C.C by 05.01.2023 MP