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MACMA/568/2016
2023 Latest Caselaw 61 AP

Citation : 2023 Latest Caselaw 61 AP
Judgement Date : 3 January, 2023

Andhra Pradesh High Court - Amravati
MACMA/568/2016 on 3 January, 2023
                   HIGH COURT OF ANDHRA PRADESH

                   MAIN CASE No. M.A.C.M.A. 568 of 2016

                            PROCEEDING SHEET

Sl.
No      DATE                                                         OFFICE
                                     ORDER

NOTE

06. 03.01.2023 BVLNC, J

Heard the learned counsels for both

sides.

Judgment reserved.

___________ BVLNC, J

dnb

 
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