Citation : 2023 Latest Caselaw 60 AP
Judgement Date : 3 January, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No. M.A.C.M.A.No.591 of 2016
PROCEEDING SHEET
Sl.
No DATE ORDER OFFICE NOTE
09. 03.01.2023 BVLNC, J
Heard both sides.
Judgment Reserved.
___________ BVLNC, J
Dnb
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