Citation : 2023 Latest Caselaw 55 AP
Judgement Date : 3 January, 2023
HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: W.A.No.1046 of 2022
PROCEEDINGS SHEET Sl. DATE ORDER OFFICE No. NOTE
(Through Physical Mode)
2. 03.01.2023 Learned counsel for the appellant/writ petitioner submits that the issue involved in the writ petition is covered by the judgment reported in (2007) 8 SCC 748 and the said judgment comes to the aid of the petitioner.
Post this case for consideration on 02.02.2023.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn/GSS
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