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Proceeding Sheet vs Unknown
2023 Latest Caselaw 524 AP

Citation : 2023 Latest Caselaw 524 AP
Judgement Date : 31 January, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 31 January, 2023
      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P No. 26620 of 2018

                          PROCEEDING SHEET

Sl.         DATE
                                         ORDER

No

15. 31.01.2023 MGR, J & VGKR, J After arguing the matter, learned counsel appearing for petitioner, seeks adjournment to cite some judgments in support of his contentions.

Learned Government Pleader for Services-I also seeks adjournment.

Post on 07.02.2023.

___________ MGR, J

________ VGKR, J LSP

 
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