Sri Joga Sitaram Another vs The State Of A.P. Another
2023 Latest Caselaw 502 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Main Case: Criminal Petition No. 5892 of 2013

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE DUPPALA VENKATA RAMANA, J

13. 30.01.2023

None were appeared on behalf of the petitioners.

At the time of hearing, learned Assistant Public Prosecutor submitted that due to the stay granted by this Court, investigation is held up.

In view of the judgment of the Hon'ble Supreme Court of India in Asian Resurfacing of Road Agency Private Limited and Another v. Central Bureau of Investigation (2018) 16 SCC 299, stay is not in force. The concerned authorities are directed to proceed with the matter in accordance with law.

Post the matter on 28.02.2023.

_______________________________ DUPPALA VENKATA RAMANA, J Mjl/*