Citation : 2023 Latest Caselaw 475 AP
Judgement Date : 27 January, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No. M.A.C.M.A. 1807 of 2018
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No NOTE
13. 27.01.2023 BVLNC J
Heard both sides. Judgment reserved.
___________ BVLNC, J RSI
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