Citation : 2023 Latest Caselaw 471 AP
Judgement Date : 27 January, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 1852 of 2023
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
01. 27.01.2023 RNT, J & VGKR, J
"Separate judgment is passed disposing of the writ petition."
_________ RNT, J
_________ VGKR, J
Dsr
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