Raavi Ramanaiah vs The State Of Andhra Pradesh
2023 Latest Caselaw 334 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE No.Crl.P.No.523 of 2023
                          PROCEEDING SHEET

Sl.                                                                  Office
                                     ORDER

No      DATE                                                         Note
01    24.01.2023 RRR, J

                                  I.A.No.1 of 2023

Dispense with petition is ordered.

________ RRR, J

Crl.P.No.523 of 2023 The learned Public Prosecutor has taken notice on respondent No.1 and seeks time to place judgment on the question of the period of limitation that has to be calculated.

Post on 30.01.2023 in 'motion list'.

________ RRR, J

RKS