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The Union Of India 3 Others vs S.Kameswara Rao Sreepada 5 Others
2023 Latest Caselaw 331 AP

Citation : 2023 Latest Caselaw 331 AP
Judgement Date : 24 January, 2023

Andhra Pradesh High Court - Amravati
The Union Of India 3 Others vs S.Kameswara Rao Sreepada 5 Others on 24 January, 2023
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. W.P.Nos.31200, 32135, 33569 & 33643 of 2010,
                       291, 3786, 4534 and 34293 of 2011.

                        PROCEEDING SHEET
Sl. DATE                            ORDER                                OFFICE
No.                                                                      NOTE
19. 24.01.2023    MGR,J & SV, J
                         Heard Sri N.Harinath, learned Deputy
                  Solicitor   General   of   India,   Sri     Sridhar
                  Thummalapudi, learned Central Government
                  Counsel in W.P.No.32135 of 2010, Sri Bethapalli
                  Suryanarayana, learned Central Government
                  Counsel in W.P.No.3786 of 2011 and Sri
                  T.Koteswara Rao, learned counsel for implead
                  respondents in I.A.Nos.4 and 5 of 2022.

After hearing at length, Sri N.Harinath, learned Deputy Solicitor General, seeks time to get instructions and also Sri T.Koteswara Rao, learned Counsel seeks time to make his submissions based on the Judgments of Hon'ble Supreme Court.

List on 14.02.2023, under the caption 'for orders'.

_________ MGR,J

________ SV,J krs

 
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